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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(39) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

39.0Segregation and separation of these cargoes vis-a-vis other cargoes shall be as prescribed in the IMDG Code.Handling and Storage of IMDG Code Class 4