Allahabad High Court
Smt. Asha Srivastava vs Ashok Kumar Srivastava on 5 January, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL No. - 60 of 2009 Petitioner :- Smt. Asha Srivastava Respondent :- Ashok Kumar Srivastava Petitioner Counsel :- Sandeep Srivastava,A.S. Srivastava Respondent Counsel :- J.P. Mishra,P.K.Sinha Hon'ble Prakash Chandra Verma,J.
Hon'ble Ram Autar Singh,J. Case called out. None appears to press this First Appeal on behalf of the appellant.
It is accordingly dismissed for want of prosecution. The interim order, if any, stands vacated. Order Date :- 5.1.2010 AR