Supreme Court - Daily Orders
The State Of Tamil Nadu vs M/S. Medplus Pharmacy on 17 October, 2022
Bench: B.R. Gavai, B.V. Nagarathna
ITEM NO.26 COURT NO.11 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 27765/2022
(Arising out of impugned final judgment and order dated 17-08-2020
in CRLOP No. 3906/2020 17-08-2020 in CRLOP No. 3908/2020 passed by
the High Court Of Judicature At Madras)
THE STATE OF TAMIL NADU Petitioner(s)
VERSUS
M/S. MEDPLUS PHARMACY & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.144586/2022-CONDONATION OF DELAY
IN FILING and IA No.144588/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.144589/2022-EXEMPTION FROM FILING O.T.
and IA No.144587/2022-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 17-10-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s)
Mr. V. Krishnamurthy, Sr. Adv.
Dr. Joseph Aristotle S., AoR.
Ms. Nupur Sharma, Adv.
Mr. Shobhit Dwivedi, Adv.
Mr. Sanjeev Kumar Mahara, Adv.
Ms. Richa Vishwakarma, Adv.
Ms. Vaidehi Rastogi, Adv
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Signature Not VerifiedIssue notice only so far as the original accused Nos.1 and 3 Digitally signed by DEEPAK SINGH Date: 2022.10.18 are concerned.
18:40:07 IST Reason:
(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)