Delhi High Court - Orders
Oriental Insurance Co Ltd vs Salma Begum & Ors on 4 March, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 902/2018
ORIENTAL INSURANCE CO LTD ..... Appellant
Through: Mr. Neeraj Kumar, proxy counsel.
versus
SALMA BEGUM & ORS ..... Respondents
Through: Mr. S.K.Gupta and Mr. Lalit Sharma,
Advocates.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 04.03.2020 Learned counsel for the appellant is stated to be unwell. List tomorrow i.e. 05.03.2020.
NAJMI WAZIRI, J MARCH 04, 2020 A Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:06.03.2020 17:30:51