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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in Punjab Boiler Attendants Rules, 1961

(1)In these rules, unless the context otherwise requires, -
(a)'the Act', means the Indian Boilers Act, 1923 (V of 1923);
(b)'Board' means the Board of Examiners constituted under rule 10 ;
(c)' Section' means a section of the Act.