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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1)(i) in The Maharaja Sayajirao University of Baroda Act, 1949

(i)to control and administer the properties of the University and the University [Fund] [This word was substituted for the words 'and Trust Funds', by Bombay 52 of 1950, Section 18 (a).] and to keep and maintain proper accounts of the same;