Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Puducherry - Subsection

Section 70(1) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(1)The Government may make rules to carry out all or any of the purposes of the Act.