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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(a) in Delegation of Financial Powers Rules, 1978

(a)Such grant-in-aid (including Stipends and Scholarships) or loans in accordance with the rules or principles prescribed with previous concurrence of the Finance Department.