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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(8)(ii) in Tamil Nadu Regularisation of Unapproved Layouts and Plots Rules, 2017

(ii)division of land into plots by introducing a new road or street in areas other than Chennai Metropolitan Planning Area;