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State of Rajasthan - Section

Section 19 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

19. Communication Facility.

(1)The open access customer who is on independent feeder connected to 132 kV or above Grid Sub Stations shall provide for or bear the cost of equipments for communication of power system data such as meter readings, power flow (active and reactive),voltage, frequency and status of switches/transformer taps and others parameters as prescribed by the SLDC up to Sub Load Despatch Centre/ State Load Dispatch Centre with two communication channels on real time basis.
(2)An open access customer shall have round the clock facility of communication with SLDC and Central Billing Station through: -
(i)Telephone /Mobile with S.T.D;
(ii)Transmission / receipt of Fax and E-mail.