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Rajasthan High Court - Jodhpur

Kalu Lal Paliwal vs Naveen Jain on 9 May, 2023

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 503/2020 Kalu Lal Paliwal

----Petitioner Versus Naveen Jain

----Respondent For Petitioner(s) : None present For Respondent(s) : Mr. Shashank Sharma for Mr. Harish Purohit JUSTICE DINESH MEHTA Order 09/05/2023 Issue notice.

Mr. Shashank Sharma accepts notice on behalf of the respondent - Corporation.

Tag this case with S.B. Civil Contempt Petition No. 1099/2019.

(DINESH MEHTA),J 65-Mak/-

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