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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Jharkhand - Subsection

Section 47(3) in Usha Martin University, Jharkhand Act, 2012

(3)A copy of the annual account and the Balance Sheet together with the audit report shall be submitted to the Board of Governors en or before December 31 following close of the financial year in March 31 each year.