Section 1 in The Rajasthan District Courts Ministerial Establishment Rules, 1986
1. Short title, commencement and extent.
- (i) These rules may be called the [Rajasthan District Courts Ministerial Establishment Rules] [Substituted 'Rajasthan Subordinate Courts Ministerial Establishment Rules' by Notification No. G.S.R. 52, dated 19.7.2017 (w.e.f 5.3.1986).], 1986.(ii)They shall come into force at once.(iii)[ They shall apply to all persons appointed to District Courts Ministerial Establishment.] [Substituted by Notification No. G.S.R. 52, dated 19.7.2017 (w.e.f 5.3.1986).]
