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State of Kerala - Section

Section 67G in Abkari Act, 1 of 1077

67G. [ Award of confiscation to interfere with other punishments. [Inserted by Act 24 of 1975.]

- The award of any confiscation under section 67B or section 67E or section 67F shall not prevent the infliction of any punishment to which any person is liable under this Act.]