Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(6) in The Information Technology (Guidelines for Cyber Cafe) Rules, 2011 (6)The Cyber cafe shall immediately report to the concerned police, if they have reasonable doubt or suspicion regarding any user.
