Madras High Court
Dhanasekar vs The Regional Officer on 17 November, 2022
Author: N.Sathish Kumar
Bench: N.Sathish Kumar
WP.No.11386 of 2016
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 17.11.2022
CORAM:
THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR
WP.No.11386 of 2016 &
W.M.P.No.9844 of 2016
Dhanasekar ... Petitioner
Vs
1. The Regional officer,
Censor Board of the Film Certification,
No.35, Haddows Road,
Shastri Bhavan, Chennai – 600 006.
2. Mr.Prakash Geo Navis
Film Director and Producer,
George Film International,
No.32, Thiruvalluvar Salai,
Kaikkam Kuppam, Valasavakkam,
Chennai – 600 018. ... Respondents
Prayer:- Writ Petition filed under the Article 226 of Constitution of India, to
issue a Writ of Mandamus to direct the first respondent herein to consider
the representation of the petitioner dated 22.03.2016 and ban the movie from
releasing namely “Kadal Thantha Kaviyam” of George Film Internation.
For Petitioner : Mr.R.Vinothkumar
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https://www.mhc.tn.gov.in/judis
WP.No.11386 of 2016
for S.Madhusudanan
For Respondents : Mr.J.Madhanagopal, SPC – R1
No appearance – R2
ORDER
When the matter is taken up today, the learned counsel appearing for the petitioner sought permission of this Court to with draw this petition and also made an endorsement to that effect.
2. In view of the submission of the learned counsel appearing for the petitioner and the endorsement made, this Writ Petition is dismissed as withdrawn. Consequently, connected miscellaneous petition is closed. No costs.
17.11.2022 vrc To The Regional officer, Censor Board of the Film Certification, No.35, Haddows Road, Shastri Bhavan, Chennai – 600 006.
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