Delhi High Court - Orders
Madhukar Arenja vs Rawal Apartments Pvt Ltd on 13 February, 2019
Author: Anu Malhotra
Bench: Anu Malhotra
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1495/2018 & CM APPL. 51115/2018
MADHUKAR ARENJA ..... Petitioner
Through: Mr. Mirenda Solaman & Mr. Aastik
Dhingra, Advocates.
versus
RAWAL APARTMENTS PVT LTD ..... Respondent
Through: Mr.Anil Sharma, Advocate.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 13.02.2019 The Hon'ble Judge is on leave during the post lunch session. The matter be re-notified for 11.04.2019.
BY ORDER COURT MASTER FEBRUARY 13, 2019/NC