Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(ii) in Guidelines For Certification Of Films For Public Exhibition

(ii)the modus operandi of criminals, other visuals or words likely to incite the commission of any offence are not depicted;