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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(6)(iii) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007

(iii)the individual consultants selected by the Board may re-apply against subsequent positions advertised or notified;