Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26C] [Entire Act] State of Haryana - Subsection Section 26C(2) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (2)If the applicant fails to fulfill these conditions within the period specified in sub-rule (1), the permission shall be refused.
