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State of Uttar Pradesh - Section

Section 14 in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

14. Determination of vacancies. -

The appointing authority shall determine and notify the number of vacancies to be filled in by direct recruitment during the course of the year of recruitment as also the number of vacancies to be reserved for candidates belonging to Scheduled Castes, Scheduled Tribes and other categories under regulation 6. In case the Chairman of the Selection Committee is an officer other than the appointing authority, the appointing authority shall intimate the vacancies to the Chairman of the Selection Committee.