Delhi High Court - Orders
Digidart Marketing Pvt Ltd vs Kfc Shoemaker Pvt Ltd on 15 May, 2026
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 411/2026
DIGIDART MARKETING PVT LTD .....Petitioner
Through: Mr. Kshitij Aggarwal, Adv.
versus
KFC SHOEMAKER PVT LTD .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 15.05.2026
1. Mr. Kshitij Aggarwal, learned counsel for the petitioner seeks to withdraw the present petition on the ground that the parties have arrived at a settlement.
2. In view of the above, the petition is dismissed as withdrawn.
VIKAS MAHAJAN, J MAY 15, 2026/dss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/05/2026 at 22:36:40