Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(2)(b) in Tamil Nadu Palm Products Development Board Act, 1993

(b)the term of office of, and the manner of filling casual vacancies among the members of the Board and the terms and conditions of service of the Vice-President, the Chief Executive Officer and the other non-official members of the Board, including the salaries and allowances to be paid to them and travelling and daily allowances to be drawn by them;