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Karnataka High Court

Mr Shashank vs Abu Rso-Calicut on 29 August, 2011

Author: Subhash B.Adi

Bench: Subhash B.Adi

IN THE HIGH COEERT OF KARNATAKA AT BANGAL_C*__R.E

DATEIT) TEEES THE,' 2922: my OE? AUGUS? 2c;"1f1* f'jj--_ 

BEFORE

THE HONBLE MR.JUS';*1CE 5U'I3;a1g:xisH }§";%:):':  

§\/HSCELLA NEOUS mzs*r APPE:;xI§"N__c§;.2:69  22?): 1" 

E3ETVv"E EN:

MR'sHAsHANK  .

sxo SHASHEDHAR RAG  «.

AGE: 20 'r:'}3ZARS ' "
R/A'S}--IARADA NILAYA'  

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This MFA is flied 'L11'1d €31_' seCi4--§Q "ria 1?'3{ l1} :<§f 

Vyehicies Aefii againfl, the j'L:dg1r;:1enE"' and 21we1:V<:i"*VVclz1i,ec1
30.12.2010

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3. It is mist, in <:iisput<~: {hat the £:1aim.3.m;,_..E:ad suffered 8 itzjuries, zamoraggssti which', he had :;ii1"fé':*»;7:€1.u fracture of zygoma. He was treated as iI1p;--i:ti€:1€V iii't<iiir1V_"" V' 27.12.2005 to 5.1.2008. Having ;js»3'ga1-'dA EC'-.4' -fihevnw Tribunal has awarded Compensatiém Ai1r1d'c3:."_: '~ Injury, pain and :3'u--ffé;:::1g H ?g2®";_QO'Qf¥"' ' For medical €Xp€1"3$€T£§'«._ .'<é.l'5,50C}§/~ Incidental ch:¢1.rge.g..V""' --. é'. Z300/~ E,.«{}€5S of 21me::sifie3_s a;?.20,GC>O,z"-
:€**S-*~";''°:''' 4%. The-:"' é'Q;fi'p-élagsa-ii:;h'~~_aiéfaiided towards pain. and sufferiisg; afidV'i::{:i_d<3ntaMia"expenses is on ihe iswer Side:
and ihic :aa1§:I<3V."§'flt':<;é1i:j§§:=3.reascmable é:}:":xh_az1Cem€nt. C<}mp€::sat..ir}n.- is ~__2*ii':.:=_;{§v..r~i<;t awarded tm,-yards £033. Gf imcgrfaé :jL:§§n;_§'§a_§d up psried. Renate? aéiaziniant itinzid be "2;1'i;29::'€is:::i§ ' é2{1~":.{;"E:her ?3&GQO;'- 92;-'€§° ami abmze ihfi {t£>r:§;«=<:§':v-$éi§,%V{3zi; '2:a.s;a:°d:?;~{i 'B3; 1.1%: ".§';"%.b':.§.:"2_2:.§. xvii: §:1*{.€;=::"€-3%., ' .*-.;%{7§{fis;:%*t:§§:'.;=;§§§j;? ':.h:~? éi§}'§}8é.%§ ;?:§;E<>:¥€{.% ma. g}:«:.:'é:= '::%;§"§*§3;.:«2;r--:% :::: "7€t:1%;:i%;E::>:<§ '$3 {:<:smp£:::s22¥:ém': {if %ii"§%§;f_§%{}€};'1 <:»%z@':° and above: the c«:>mp€<r1s21i.i<m aw.211'd€:d by thézé TribLma1, with inte'r'€§st¢ §§a RV §§s§§v