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State of Uttar Pradesh - Section

Section 452 in The U.P. Co-operative Societies Rules, 1968

452. [ [Substituted by Notification No. 719-M/XLIX-1-95-7(10)-95, dated 7.11.1995.]

The term of office of Chairman and Vice-chairman shall be co-extensive with the term of the Committee of Management.][Part VI] [Renumbered by Notification No. 3815/C-1-77-7(5)-1977, dated 24.12.1977.] Disqualification for Membership of The Committee of Management