Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(xi) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007 (xi)"Reserve Bank" means the Reserve Bank of India constituted under of Reserve Bank of India Act, 1934;
