Andhra Pradesh High Court - Amravati
Sri Modugala Venugopala Reddy vs Jayadev Galla on 4 November, 2023
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.E.P.No.2 of 2019
PROCEEDING SHEET
Sl. Office
No DATE ORDER Note
36 04.11.2023 RRR, J
Mrs. Sudeepthi, learned counsel appearing
for Sri Balaji Medamalli, learned counsel for
respondent No.1 submits that they have no
evidence and the evidence of respondent No.1 can be closed.
Accordingly, evidence of respondent No.1 closed.
There is no appearance for any of the remaining respondents and their evidence is also closed.
Post on 17.11.2023 for arguments.
_________ RRR, J RJS 2