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Andhra Pradesh High Court - Amravati

Sri Modugala Venugopala Reddy vs Jayadev Galla on 4 November, 2023

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                      MAIN CASE No.E.P.No.2 of 2019
                                PROCEEDING SHEET

Sl.                                                                      Office
No      DATE                           ORDER                             Note
36    04.11.2023   RRR, J
                         Mrs. Sudeepthi, learned counsel appearing
                   for Sri Balaji Medamalli, learned counsel for
                   respondent No.1 submits that they have no

evidence and the evidence of respondent No.1 can be closed.

Accordingly, evidence of respondent No.1 closed.

There is no appearance for any of the remaining respondents and their evidence is also closed.

Post on 17.11.2023 for arguments.

_________ RRR, J RJS 2