Bombay High Court
Nandu Gopal Pawar vs Gopal Mukund Pawar (Deceased) on 1 July, 2019
BEFORE : MRS. C. J. BHATT, COMPANY REGISTRAR / TESTAMENTARY REGISTRAR Date: 1st July, 2019 CALLED FOR DIRECTION :
77 TP/281/2019 ) None present for parties ) ) ) P.C.: Perused Petition. S.O. to 22.07.2019.
) 01.07.2019 COMPANY REGISTRAR / TESTAMENTARY REGISTRAR ::: Uploaded on - 20/07/2019 ::: Downloaded on - 21/07/2019 14:12:02 :::