Delhi High Court - Orders
Shri Desh Raj Arya & Ors vs Govt.Of Nct Of Delhi & Ors on 21 March, 2018
Author: G.S.Sistani
Bench: G.S.Sistani, Sangita Dhingra Sehgal
$~59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11645/2017 & C.M.744/2018
SHRI DESH RAJ ARYA & ORS. ..... Petitioners
Through: Mr.Ramesh K. Sharma and Mr.Rajinder
Kumar, advts.
versus
GOVT.OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr.Yeeshu Jain and Ms.Jyoti Tyagi,
Advts. for LAC/L&B.
Mr.Arun Birbal, Mr.Sanjay Singh ad
Mr.Ajay Birbal, Advts. for DDA.
CORAM:
HON'BLE MR. JUSTICE G.S.SISTANI
HON'BLE MS. JUSTICE SANGITA DHINGRA SEHGAL
ORDER
% 21.03.2018 Further time is sought to file counter affidavits. Let the counter affidavits be filed within two weeks. Rejoinders thereto, if any, shall be filed within two weeks thereafter.
List on 26.04.2018.
Interim order to continue till the next date of hearing.
G.S.SISTANI, J SANGITA DHINGRA SEHGAL, J MARCH 21, 2018 rb /