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Delhi High Court - Orders

Shri Desh Raj Arya & Ors vs Govt.Of Nct Of Delhi & Ors on 21 March, 2018

Author: G.S.Sistani

Bench: G.S.Sistani, Sangita Dhingra Sehgal

$~59
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     W.P.(C) 11645/2017 & C.M.744/2018
      SHRI DESH RAJ ARYA & ORS.                                  ..... Petitioners
                          Through:     Mr.Ramesh K. Sharma and Mr.Rajinder
                                       Kumar, advts.
                          versus

      GOVT.OF NCT OF DELHI & ORS.                     ..... Respondents
                   Through: Mr.Yeeshu Jain and Ms.Jyoti Tyagi,
                             Advts. for LAC/L&B.
                             Mr.Arun Birbal, Mr.Sanjay Singh ad
                             Mr.Ajay Birbal, Advts. for DDA.

CORAM:
   HON'BLE MR. JUSTICE G.S.SISTANI
   HON'BLE MS. JUSTICE SANGITA DHINGRA SEHGAL

                    ORDER

% 21.03.2018 Further time is sought to file counter affidavits. Let the counter affidavits be filed within two weeks. Rejoinders thereto, if any, shall be filed within two weeks thereafter.

List on 26.04.2018.

Interim order to continue till the next date of hearing.

G.S.SISTANI, J SANGITA DHINGRA SEHGAL, J MARCH 21, 2018 rb /