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Union of India - Section

Section 20 in Dental Council of India, Master of Dental Surgery Course Regulations, 2017

20. Qualification and Experience for Examiners.

- The qualification and experience for appointment of an examiner shall be as under:-
(i)shall possess qualification and experience of a Professor in a post-graduate degree programme;
(ii)a person who is not a regular post-graduate teacher in the subject shall not be appointed as an examiner;
(iii)the internal examiner in a subject shall not accept external examiner ship in a college for the same academic year;
(iv)no person shall be appointed as an external examiner for the same institution for more than two consecutive years. However, if there is a break of one year, the person can be re-appointed.