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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1)(b) in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1972

(b)Use or cause to be used any room heater in any factory, shop or commercial establishment on in any office of the Government or a local authority or a corporation owned or controlled by the Government;