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State of Punjab - Section

Section 19 in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983

19. Register to be maintained.

- The register to be maintained under section 51 by the State Board shall be in Form 8.Form 1[See rule 8]To be submitted in triplicate(Application for consent to operate an industrial plant under section 21 of the Air (Prevention and Control of Pollution) Act, 1981.FromToThe Member-Secretary,Punjab State Board for the Prevention and Control of Air Pollution.