Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 148] [Entire Act] State of Rajasthan - Subsection Section 148(1) in The Rajasthan District Boards Act, 1954 (1)The District Fund shall be kept in the Government treasury of the District or in the bank to which the Government treasury business has been made over.