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State of Uttar Pradesh - Section
Section 14 in The U.P. Essential Services (Conditions of Detention) Order, 1979
14. Applicability of U.P. Jail Manual.
- -The provisions of the Uttar Pradesh Jail Manual shall, in so far they are not inconsistent with this order or the Ordinance shall mutatis mutandis apply to every Essential Services Prisoner during the period of his detention.Appendix 'A'Diet for a Superior Class Essential Services Prisoner| Food Stuff | Diet scale for non-vegetarians | Diet scale for vegetarians | ||
| (1) | (2) | (3) | ||
| Wheat | …. | …. | 350 grms. | 350 grms. |
| Rice | …. | …. | 175 grms. | 175 grms. |
| Dal | …. | …. | 55 grms. | 115 grms. |
| Meat | …. | …. | 230 grms. | …. |
| Milk | …. | …. | …. | 350 grms. |
| Butter or Ghee | …. | …. | 55 grms. | 70 grms. |
| Mustard Oil | …. | …. | 15 grms. | 15 grms. |
| Sugar | …. | …. | 55 grms. | 55 grms. |
| Tea and Milk (if required) | …. | …. | 15 grms. | 15 grms. |
| …. | …. | 55 grms. | 55 grms. | |
| Vegetables (of which not more 230 grms than in grams may bepotatoes) | …. | …. | 350 grms | 230 grms. |
| Spices | …. | …. | 15 grms. | 15 grms. |
| Salt | …. | …. | 30 grms. | 20 grms. |
| Amchur or | …. | …. | 15 grms. | 10 grms. |
| Chatni or | …. | …. | 10 grms. | 10 grms. |
| Lime Juice | …. | …. | 30 grms. | 30 grms. |
| Fruit | …. | …. | 40 Paise three times a week | 40 Paise three times a week |
| Fuel | …. | …. | 1 Kg. | 1 Kg. |
| …. | …. | 855 grms. | 400 grms. |