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Union of India - Section

Section 11 in The Companies (Amendment) Act, 2017

11. Amendment of section 47.

In section 47, in sub-section (1), for the words, figures and brackets "provisions of section 43 and sub-section (2) of section 50", the words, figures and brackets "provisions of section 43, sub-section (2) of section 50 and sub-section (1) of section 188" shall be substituted.