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State of Gujarat - Section

Section 25 in The Gujarat Prevention of Fragmentation and Consolidation of Holdings Act, 1947

25. Loans to assist consolidation.

- For carrying out any of the purposes of this Act, a loan may be granted to an owner and recovered from him as a loan under the Land improvement Loans Act, 1883 (XIX of 1883), or the Agriculturists' Loans Act, 1884 (XII of 1884).