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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(4) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(4)Notwithstanding the method of application, registration and verification suggested above, a Gram Sabha or Palli Sabha shall., be convened, after the scheme comes into force, for the purpose of explaining the provisions of the Act and the Scheme and to mobilize applications for registration and conduct verifications.