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Nitesh Kumar Srivastava vs Pushpam Sinha on 14 July, 2023

     ITEM NO.22                       REGISTRAR COURT. 2           SECTION XVI-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                      BEFORE THE REGISTRAR SH. VIVEK SAXENA

     Transfer Petition(s)(Criminal)                 No(s).   75/2022

     NITESH KUMAR SRIVASTAVA                                            Petitioner(s)

                                                    VERSUS
     PUSHPAM SINHA & ORS.                               Respondent(s)
     (FOR ADMISSION and IA No.22319/2022-STAY APPLICATION )

     Date : 14-07-2023 This petition was called on for hearing today.


     For Petitioner(s)                 Mr. Dharmendra Kumar,Adv.
                                       Mr. Manoj Kumar,Adv.
                                       Mr. B.K. Gautam,Adv.
                                       Mr. Karunakar Mahalik, AOR

     For Respondent(s)
                                       Ms. Aparna Jha, AOR
                                       Ms. Ipsita Behura, Adv.
                                       Mr. Abhishek Yadav, Adv.
                                       Ms. Priyanka Mathur, Adv.
                                       Ms. Geeta Verma, Adv.
                                       Ms. Pooja Singh, Adv.
                                       Ms. Jessy Kurian, Adv.


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Respondent No. 1 has already filed the counter affidavit. Service is not complete in respect of Respondent Nos. 2 to 4. Ld. Counsel for petitioner submits that Respondent No.3 is expired. He seeks and is granted two weeks time to file appropriate application in respect of said respondent and also for furnishing fresh particulars and to take fresh steps in respect of respondent Nos. 2 and 4, who are unserved.

List again on 29.8.2023.

VIVEK SAXENA Registrar MG