Madhya Pradesh High Court
Commissioner Of Income Tax vs Laxmi Narayan Ramswaroop Shivhare And ... on 21 January, 2016
1 ITA No.2/2014
21.01.2016
Shri D.P.S. Bhadoria, learned counsel for the
appellant.
Shri Rajeev Shrivastava, learned counsel for the
respondents.
It is stated by learned counsel appearing for the respondent that his senior is not able to attend the Court on account of some medical emergency in his family.
As prayed, list after a week.
(R.S. Jha) (M.K. Mudgal)
Judge Judge
sarathe