Bombay High Court
Anandakumar Locximidass Colopo Alias ... vs M/S. Gkb Optolab Pvt. Ltd., Rep. By Its ... on 13 August, 2025
2025:BHC-GOA:1502
2025:BHC-GOA:1502
MCA 380 of 2024
Jose
IN THE HIGH COURT OF BOMBAY AT GOA
MISC.CIVIL APPLICATION NO.380 OF 2024
IN
CIVIL REVISION APPLICATION NO.1636 OF 2024 (F)
ANANDAKUMAR LOCXIMIDASS COLOPO
ALIAS ANANDKUMAR LAXMIDAS KHALAP
AND 2 ORS ... APPLICANTS
Versus
M/S. GKB OPTOLAB PVT. LTD., REP.
BY ITS DIRECTOR NEERAJ GUPTA AND
ANR ... RESPONDENTS
Mr. J. A. Lobo with Ms. Nicole Mayekar, Advocates for the
Applicants.
Mr. Y.V. Nadkarni with Ms. Simran Khadilkar, Advocates for
Respondent No.1.
CORAM:- VALMIKI MENEZES, J.
DATED :- 13th August, 2025 P.C.:
1. For reasons stated in the application, the delay of 26 days in filing the Civil Revision Application stands condoned.
2. Application stands disposed of.
3. The Civil Revision Application may be registered by the Registry.
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