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Bombay High Court

Anandakumar Locximidass Colopo Alias ... vs M/S. Gkb Optolab Pvt. Ltd., Rep. By Its ... on 13 August, 2025

2025:BHC-GOA:1502
2025:BHC-GOA:1502
                                                 MCA 380 of 2024

                Jose

                         IN THE HIGH COURT OF BOMBAY AT GOA
                       MISC.CIVIL APPLICATION NO.380 OF 2024
                                        IN
                   CIVIL REVISION APPLICATION NO.1636 OF 2024 (F)
           ANANDAKUMAR LOCXIMIDASS COLOPO
           ALIAS ANANDKUMAR LAXMIDAS KHALAP
           AND 2 ORS                                 ... APPLICANTS
             Versus
           M/S. GKB OPTOLAB PVT. LTD., REP.
           BY ITS DIRECTOR NEERAJ GUPTA AND
           ANR                                        ... RESPONDENTS

           Mr. J. A. Lobo with Ms. Nicole Mayekar, Advocates for the
           Applicants.
           Mr. Y.V. Nadkarni with Ms. Simran Khadilkar, Advocates for
           Respondent No.1.


                                        CORAM:- VALMIKI MENEZES, J.

DATED :- 13th August, 2025 P.C.:

1. For reasons stated in the application, the delay of 26 days in filing the Civil Revision Application stands condoned.
2. Application stands disposed of.
3. The Civil Revision Application may be registered by the Registry.

VALMIKI MENEZES, J. Page 1 of 1 13th August, 2025 ::: Uploaded on - 14/08/2025 ::: Downloaded on - 14/08/2025 21:51:55 :::