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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Sikkim - Subsection

Section 70(1)(b) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(b)who on demand of such forest officer, refuses, gives his name or residence or gives a name or residence which such officer has reason to believe to be false; or