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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(6)(ii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(ii)Lay out Plan of the area from where earth is to be removed;