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State of Tamilnadu - Section

Section 16 in The Coimbatore City Municipal Corporation Act, 1981

16. Salary of Commissioner or other officers appointed under sub-section (2) of section 11.

- The Commissioner or other officers appointed under sub-section (2) of section 11 shall be paid out of the municipal fund such salary and allowances as may, from time to time, be fixed by the Government.