Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

State of Maharashtra - Subsection

Section 96(1)(i) in Maharashtra Police Act

(i)the powers and duties of a Magistrate under sections 129 and 130 of that Code may, in any area under the charge of a Commissioner be exercised and performed by the Commissioner,