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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(1)(d) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(d)incur expenditure and undertake works in any area in which this Act is enforced for the framing and execution of such housing and development schemes, as it may consider necessary.