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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(2) in Utkal University of Culture Act, 1999

(2)For- the purpose of deemed affiliation provided in sub-section (1), the College or institution concerned shall submit a copy of the valid letter of affiliation granted by other Universities concerned to the Registrar of the University within a period of three months from the date of commencement of this Act and the acknowledgement of the receipt of such copy by the University shall be a valid evidence for the purpose of such deemed affiliation:Provided that the Bibhuti Kanungo College of Arts and Crafts, Bhubaneswar the College of Arts and Crafts, Khallikotej the Utkal Sangeet Mahavidyalaya and the Odissi Research Centre, Bhubaneswar shall be deemed to have been affiliated to the University immediately on the commencement of this Act.