Kerala High Court
Akhil Antony vs Fertilizers And Chemicals Travancore ... on 28 November, 2014
Author: P.V.Asha
Bench: P.V.Asha
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 14TH DAY OF JUNE 2017/24TH JYAISHTA, 1939
WP(C).No. 19661 of 2017 (G)
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PETITIONER(S) :
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1. AKHIL ANTONY,
S/O.K.V.ANTONY, AGED 24, KANAPILLYHOUSE,
KONGORPILLY P.O., ERNAKULAM-683 525.
2. JEFFRIN JOSEPH,
S/O.N.D.JOSEPH, AGED 24, NADAKKAPARAMBIL HOUSE,
ELOOR, UDYOGAMANDAL .P.O., ERNAKULAM-683 501.
3. SANEESH BABU K.S.,
S/O.SURESH BABU K.K., AGED 25,
KOTTUNGAL HOUSE, ELOOR NORTH, UDYOGAMANDAL .P.O.,
ERNAKULAM-683 501.
4. EMIL FELIX,
S/O.FELIX C.R., AGED 24,
CHERIAKUMORATH HOUSE, MAMANGALAM,
PALARIVATTOM P.O., KOCHI-682 025.
5. VINIL DEVASSYKUTTY,
S/O.DEVASSYKUTTY P.A., AGED 25,
PUTHENPURAKKAL, MANIKYAMANGALAM P.O.,
ERNAKULAM-683 574.
6. ARSON RAPHAEL K.M.,
S/O.MATHEW K.R., AGED 23,
KUTTATTIL HOUSE, PACHALAM P.O., KOCHI-682 012.
7. HARIKRISHNAN S.,
S/O.SASIDHARAN UNNITHAN R., AGED 23,
QUARTER NO.OD6, FACT TOWNSHIP,
UDYOGAMANDAL .P.O., ERNAKULAM-683 501.
8. ABHISHEK P.R.,
S/O.RAJEEV P.R.,AGED 24, PALLATH PARAMBIL HOUSE,
KUMBALANGI P.O., KOCHI-682 007.
9. DANNY XAVIER,
S/O.XAVI K.J., AGED 26, KOCHUVEEDU,
ELOOR EAST, UDYOGAMANDAL .P.O., ERNAKULAM-683 501.
..2/-
..2..
WP(C).No. 19661 of 2017 (G)
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10. SHAHID NAZAR,
S/O.M.P.NAZAR, AGED 26,
MELATH HOUSE, PALLICHAN PARAMBIL,
MUPPATHADAM P.O.,ERNAKULAM-683 110.
11. JISHNU K.R.,
S/O.RAVEENDRAN K.R., AGED 25, KAKKARA HOUSE,
MUPPATHADAM P.O., ERNAKULAM-683 110.
12. BINULAL SURENDRAN,
S/O.SURENDRAN O.K., AGED 24, ORATHEL,
238(8/78), ETTUPOOCHAPRA, VELLIAMATTAM PANCHAYAT,
THODUPUZHA-685 588, IDUKKI DISTRICT.
13. ARUN THILAKAN,
S/O.THILAKAN B.C., AGED 24,
VADAKKE MALIL HOUSE, OLANADU,
VARAPUZHA, ERNAKULAM-683 517.
14. JACKU RUBY JACOB,
S/O. RUBY JACOB, AGED 23, VALIYA KANJIRATHINGAL ,
THELLAKAM P.O., KOTTAYAM-686 016.
15. SARATH R.CHANDRAN,
S/O.RAMACHANDRAN, AGED 25, EDUMPANAL HOUSE,
CHEMBILAVU P.O., KOTTAYAM-686 584.
BY ADVS. DR.V.N.SANKARJEE
SRI.V.N.MADHUSUDANAN
SMT.R.UDAYA JYOTHI
SRI.M.M.VINOD
SMT.M.SUSEELA
RESPONDENT(S) :
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1. FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED,
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
UDYOGAMANDAL , ERNAKULAM-683 501.
2. THE BOARD OF DIRECTORS,
FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED,
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
UDYOGAMANDAL , ERNAKULAM-683 501.
3. THE CHIEF GENERAL MANAGER (HR), CORPORATE OFFICE,
FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED,
UDYOGAMANDAL , ERNAKULAM-683 501.
..3/-
..3..
WP(C).No. 19661 of 2017 (G)
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4. GENERAL MANAGER (ADMINISTRATION),
FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED,
HEAD OFFICE, UDYOGAMANDAL , ERNAKULAM-683 501.
5. THE CHIEF PERSONNEL MANAGER,
FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED,
UDYOGAMANDAL DIVISION, UDYOGAMANDAL,
ERNAKULAM-683 501.
6. THE CHIEF PERSONNEL MANAGER,
FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED,
COCHIN DIVISION, AMBALAMEDU P.O., ERNAKULAM-682 303.
7. THE DEPUTY GENERAL MANAGER (HR),
FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED,
UDYOGAMANDAL , ERNAKULAM-683 501.
8. THE DEPUTY GENERAL MANAGER,
FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED,
PETRO CHEMICAL DIVISION, UDYOGAMANDAL ,
ERNAKULAM-683 501.
9. DHANESH T.,
FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONERS,
POURNAMI HOUSE, PULLIPARAMBA P.O.,
CHELAMBRA, MALAPPURAM DISTRICT-673 634.
10. THEJAS U.K.,
FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONERS,
UNNIYECHUKANDIYIL, KANNANKARA P.O.,
CHELANNUR, KOZHIKODE-673 616.
11. RABEESH K.K.,
FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONERS,
KATTAKUNNUMMAL HOUSE, CHEVAYOOR, KOZHIKODE-673 017.
R1 TO R8 BY ADV. SRI.M.GOPIKRISHNAN NAMBIAR, S.C
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 14-06-2017, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Msd.
WP(C).No. 19661 of 2017 (G)
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APPENDIX
PETITIONER(S)' EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 1ST PETITIONER DATED 28.11.2014.
EXHIBIT P1(A) TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 2ND PETITIONER DATED 15.12.2014.
EXHIBIT P1(B) TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 3RD PETITIONER DATED 01.09.2015.
EXHIBIT P1(C) TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 4TH PETITIONER DATED 20.03.2015.
EXHIBIT P1(D) TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 5TH PETITIONER DATED 10.02.2014.
EXHIBIT P1(E) TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 6TH PETITIONER DATED 20.03.2016.
EXHIBIT P1(F) TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 7TH PETITIONER DATED 28.06.2016.
EXHIBIT P1(G) TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 8TH PETITIONER DATED 09.09.2015.
EXHIBIT P1(H) TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 9TH PETITIONER DATED 28.06.2016.
EXHIBIT P1(I) TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 10TH PETITIONER DATED 02.08.2014.
EXHIBIT P1(J) TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 11TH PETITIONER DATED 20.01.2015.
EXHIBIT P1(K) TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 12TH PETITIONER DATED 27.07.2016.
EXHIBIT P1(L) TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 13TH PETITIONER DATED 24.11.2014.
EXHIBIT P1(M) TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 14TH PETITIONER DATED 03.12.2015.
EXHIBIT P1(N) TRUE COPY OF THE DEGREE CERTIFICATE OF
THE 15TH PETITIONER DATED 06.01.2015.
EXHIBIT P2 TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 1ST PETITIONER DATED 31.10.2016.
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EXHIBIT P2(A) TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 2ND PETITIONER DATED 28.10.2016.
EXHIBIT P2(B) TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 3RD PETITIONER DATED 02.12.2016.
EXHIBIT P2(C) TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 4TH PETITIONER DATED 30.11.2016.
EXHIBIT P2(D) TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 5TH PETITIONER DATED 31.10.2016.
EXHIBIT P2(E) TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 6TH PETITIONER DATED 29.10.2016.
EXHIBIT P2(F) TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 7TH PETITIONER DATED 27.10.2016.
EXHIBIT P2(G) TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 8TH PETITIONER DATED 18.10.2016.
EXHIBIT P2(H) TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 9TH PETITIONER DATED 27.10.2016.
EXHIBIT P2(I) TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 10TH PETITIONER DATED 27.10.2016.
EXHIBIT P2(J) TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 11TH PETITIONER DATED 18.10.2016.
EXHIBIT P2(K) TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 12TH PETITIONER DATED 18.10.2016.
EXHIBIT P2(L) TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 13TH PETITIONER DATED 02.12.2016.
EXHIBIT P2(M) TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 14TH PETITIONER DATED 25.10.2016.
EXHIBIT P2(N) TRUE COPY OF THE APPRENTICESHIP CERTIFICATE OF
THE 15TH PETITIONER DATED 25.10.2016.
EXHIBIT P3 TRUE COPY OF THE NOTIFICATION DATED 30.08.2016 ISSUED BY
THE 7TH RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE RANK LIST PUBLISHED BY
THE 7TH RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE CIRCULAR DATED 15.03.1996 ISSUED BY
THE MINISTRY OF LABOUR.
WP(C).No. 19661 of 2017 (G)
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EXHIBIT P6 TRUE COPY OF THE JUDGMENT DATED 02.03.1998 IN
O.P.NO.16099/1997.
RESPONDENT(S)' EXHIBITS :
NIL
//TRUE COPY//
P.A.TO JUDGE.
Msd.
P.V.ASHA, J.
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W.P.(C). No.19661 of 2017
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Dated this the 14th day of June, 2017
JUDGMENT
The petitioners have filed this writ petition apprehending that appointments are going to be made under the 1st respondent in excess of the 45 vacancies notified in Ext.P3 notification.
2. The learned Standing Counsel on instructions submitted that the apprehension of the petitioners is baseless and there is no proposal to make any appointment in excess of the 45 vacancies notified in Ext.P3. This is recorded.
Accordingly, the writ petition is closed. Other considerations in the writ petition are left open.
Sd/-P.V.ASHA, Judge lsn