Every person entering the distillery shall, on leaving the distillery be liable to be searched under the[Excise and Taxation Officer or in his absence Inspector's] [Legislative Supplement Part III dated 28.1.69.] order but the[Excise and Taxation Officer or in his absence Inspector] [Legislative Supplement Part III dated 28.1.69.] shall not have any person searched, except upon reasonable grounds for suspicion, and he shall record in his diary the details of every search made.
