Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(c) in Hyderabad Children Protection Act

(c)Punishment for taking part in commission of offence. - Every person of the house who takes part in torturing or cruelly treating (he child shall be similarly liable to the punishment as if he himself were the head of the household.