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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(viii) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(viii)The Convener, DEECET shall provide online service for web based selection and submission of order of preference of colleges by the candidates. Allotment of seats shall be made based on the order of merit assigned in the DEECET by following the rules of Reservation as shown in Rule 7 hereunder provided that in respect of Private Un-aided Minority Colleges, seats shall be allotted only to the eligible candidates belonging to the concerned Minority Community only. The Verification Officer shall confirm the Minority Status of the candidate as defined at Rule 2 (i)(r) above.